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[Cites 0, Cited by 1] [Section 37(1)] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1)(a) in The Orissa Forest Act, 1972

(a)fells, girdles, lops, traps or burns any tree reserved under Section 34, or strips off the bark or leaves from, or otherwise damages any such tree;