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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 133(1)(a) in The Jammu and Kashmir Representation of the People Act, 1957

(a)in any polling area during the period of thirty six hour prior to the hour fixed for the commencement of the poll for any election in that area; and