Patna High Court - Orders
St. Paul Teachers Training College vs Lalit Narayan Mithila University & Ors on 17 October, 2014
Author: Birendra Prasad Verma
Bench: Birendra Prasad Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.14704 of 2014
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M.M. Rahmani B.ED. College, Plot No. - 4, Village - Damodarpur, P.O. &
P.S. Pasopur Bhagwanpur, Tehsil/Taluka - Teghra, Town/City - Begusarai,
District - Begusarai, Bihar - 851112 through its Director, Md. Imran Son of
Md. Anwar Rahman, Village + P.O. Pasopur, P.S. Bhagwanpur, District -
Begusarai.
.... .... Petitioner/s
Versus
1. Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga,
through its Registrar.
2. The Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. National Council for teacher Education, Eastern Regional Committee, 15,
Neelkantha Nagar, Nayapalli, Bhubneshwar (Orissa) through its Regional
Director.
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.14668 of 2014
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1. St. Paul Teachers Training College, Birsinghpur, Plot Nos. 1680, 1683,
1684, 1685, Street No. 102, Village - Jhahuri, P.O. - Birsinghpur, (Deorhi),
Tehsil, Taluka - Kalyanpur, Town/City - Samastipur, District - Samastipur,
Bihar, Pin Code - 848102, through its Chairman, Uma Charan Singh, Son of
Late Purushottam Singh.
.... .... Petitioner/s
Versus
1. Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga,
through its Registrar.
2. The Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. National Council for teacher Education, Eastern Regional Committee, 15,
Neelkantha Nagar, Nayapalli, Bhubneshwar (Orissa) through its Regional
Director.
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.14761 of 2014
======================================================
1. Mithila B.ed. College, Plot No. 112, 658, Street No. 117, Village -
Shankarpur Kanshi, P.O. - Lalsahpur, Tehsil/Taluka - Sadar, Town/City -
Darbhanga, District - Darbhanga, Bihar - 846005 through its Secretary, Md.
Patna High Court CWJC No.14704 of 2014 (2) dt.17-10-2014
2
Anzar Ahmad son of Md. Allauddin.
.... .... Petitioner/s
Versus
1. Lalit Narayan Mithila University , Kameshwar Nagar, Darbhanga,
through its Registrar.
2. The Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga.
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga.
4. National Council for teacher Education, Eastern Regional Committee, 15,
Neelakantha Nagar, Nayapalli, Bhubneshwar (Orissa) through its Regional
Director.
.... .... Respondent/s
======================================================
With
Civil Writ Jurisdiction Case No.14832 of 2014
======================================================
J.P. Shikshak Prashikshan Mahavidyalaya, Mathurapur, Samastipur, Plot
no. 696, 697, 698, 699, village - Akbarpur, P.O. Mathurapur, Tehsil/Taluka
- Warisnagar, Town/City - Samastipur, district - Samastipur, Bihar 848101
through its Secretary, Mahesh Kumar, son of Jai Prakash Singh at Milki,
P.O.. Masina, P.S.. Khanpur, distt. - Samastipur
.... .... Petitioner/s
Versus
1. Lalit Narayan Mithila University, Kameshwar Nagar, Darbhanga,
through its Registrar
2. The Vice Chancellor, Lalit Narayan Mithila University, Kameshwar
Nagar, Darbhanga
3. The Registrar, Lalit Narayan Mithila University, Kameshwar Nagar,
Darbhanga
4. National Council for Teacher Education, Eastern Regional Committee,
15, Neelakantha Nagar, Nayapalli, Bhubneshwar ( Orissa ) through its
Regional Director
.... .... Respondent/s
======================================================
Appearance :
(In CWJC No.14704 of 2014)
For the Petitioner/s : Mr.Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the N.C.T.E. : Mr. S.N.Pathak, Adv.
For the L.N.Mithila
University : Mr.Ajay Behari Sinha, Adv.
Mr.C.M.Singh, Adv.
(In CWJC No.14668 of 2014)
For the Petitioner/s : Mr.Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the N.C.T.E. : Mr. S.N.Pathak, Adv.
For the L.N.Mithila
Patna High Court CWJC No.14704 of 2014 (2) dt.17-10-2014
3
University :
Mr.Ajay Behari Sinha, Adv.
Mr.C.M.Singh, Adv.
(In CWJC No.14761 of 2014)
For the Petitioner/s : Mr.Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the N.C.T.E. : Mr. S.N.Pathak, Adv.
For the L.N.Mithila
University : Mr.Ajay Behari Sinha, Adv.
Mr.C.M.Singh, Adv.
(In CWJC No.14832 of 2014)
For the Petitioner/s : Mr.Raju Giri, Adv.
Mr. Santosh Kumar Mishra, Adv.
For the N.C.T.E. : Mr. S.N.Pathak, Adv.
For the L.N.Mithila
University : Mr.Ajay Behari Sinha, Adv.
Mr.C.M.Singh, Adv.
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CORAM: HONOURABLE MR. JUSTICE BIRENDRA PRASAD
VERMA
ORAL ORDER
2 17-10-2014Mr.Raju Giri, learned counsel appearing on behalf of the petitioners in this batch of four writ petitions, in presence of learned counsels appearing on behalf of the respondents, in view of the subsequent developments and orders having been passed by the respondent University, seeks permission to withdraw this batch of writ petitions.
Permission is accorded.
The writ petitions stand disposed of as withdrawn.
(Birendra Prasad Verma, J) Arvind/-
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