Delhi High Court - Orders
Ifci Factors Limited vs Adigear International & Ors on 23 March, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
I.As. 265/2019, 8954/2019 IN
+ CS(COMM) 325/2017 (Disposed off case)
IFCI FACTORS LIMITED ..... Plaintiff
Through: Mr. Anupam, Srivastava and Mr.
Ujjwal Malhotra, Advocates.
versus
ADIGEAR INTERNATIONAL & ORS ..... Defendants
Through: Mr. Hrishikesh Baruah, Ms.
Apoorva Jain, Advocates for R-1,
3 to 6 (Mobile No. 9810671087).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.03.2023 The Hon'ble Judge is on leave today. List on 25.07.2023.
(BY ORDER) COURT MASTER MARCH 23, 2023 'Bhupi/vp' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:23.03.2023 16:18:50