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[Section 26]
[Entire Act]
State of West Bengal - Subsection
Section 26(2) in New Town Kolkata Planning Area (Building) Rules, 2014
| Width of means of access (in m) | Permissible height of building (in m) | Permissible height of building (in m) |
| In case of free gifting of strip of land havinga width of 2.50 m throughout the frontage of the entire plot. | ||
| i) Above 2.40 upto 3.00 | 7 | Nil |
| ii) Above 3.00 upto 5.00 | 10 | 12.5 |
| iii) Above 5.00 upto 7.00 | 12.5 | 15.5 |
| iv) Above 7.00 upto 9.00 | 20 | 25.5 |
| v) Above 9.00 upto 12.00 | 40 | - |
| vi) Above 12.00 upto 15.00 | 60 | - |
| vii) Above 15.00 | No restriction | - |