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Punjab-Haryana High Court

Sps Rathore vs . Cbi on 1 May, 2010

             CRM No. 28820 of 2010 and
             CRM No. 29590 of 2010 In
             Crl. Revision No. 1558 of 2010

SPS Rathore              vs.       CBI


Present:    Mrs. Abha Rathore, Advocate
            for the applicant-petitioner.

            Mr. Pankaj Bhardwaj , Advocate
            for complainant-applicant Mrs.Madhu Parkash.

            Dr. Anmol Rattan Sidhu, Senior Standing Counsel for the CBI
            with Mr. Ajay Kaushik, Advocate.

               ***

CRM No. 28820 of 2010 Reply filed. Taken on record.

CRM No. 29590 of 2010 Learned Senior Standing Counsel for the CBI states that they have prepared a reply to the application for suspension of sentence( as also to the revision petition). The said reply was being brought by special messenger from Delhi and would be available for filing within half an hour. Let the said reply be filed after giving advance copy to learned counsel for the petitioner and the same be tagged along with the record of this case.

To come up on 01.06.2010.

(AJAY TEWARI) JUDGE May 31, 2010 sunita