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[Cites 0, Cited by 0] [Section 79A(2)] [Section 79A] [Entire Act]

State of Chattisgarh - Subsection

Section 79A(2)(b) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(b)In the case of election of the Councillor/s the number/s of the concerned ward/s is/are specified in column (3) of the schedule;