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Rajasthan High Court - Jodhpur

Badri Prasad Gurjar vs State Of Rajasthan (2023:Rj-Jd:22011) on 18 July, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

[2023:RJ-JD:22011] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14258/2018 Badri Prasad Gurjar S/o Shri Suwa Lal Gurjar, Aged About 31 Years, Resident Of Ward No. 5, Khatushyam Ji Road, Tehsil Ringas, Sri Madopur, Sikar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Secretary, Department Of Education, Secretariat, Govt. Of Rajasthan, Jaipur.

2. The Secretary, Rural And Panchayati Raj Department, Govt. Of Rajasthan, Jaipur.

3. The Director (Elementary Education), Education Department, Bikaner.

----Respondents For Petitioner(s) : Mr. Papu Sangwa For Respondent(s) : Mr. Dhairyaditya for Mr. Pankaj Sharma, AAG JUSTICE DINESH MEHTA Order 18/07/2023 Mr. Sangwa, learned counsel for the petitioner submits that the petition has been rendered infructuous.

Instant petition so also stay application stand dismissed accordingly.

(DINESH MEHTA),J 48-akansha/-

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