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State of Odisha - Section

Section 16 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

16. Existing Vigilance personnel.

- All existing Vigilance staff in the rank of Inspector, Deputy Superintendent of Police, Additional Superintendent of Police shall be deemed to be appointed under these orders. They shall be considered for deployment on next higher grade during the period of deputation if eligible and falling within the zone of consideration. Their years of service in the State Vigilance in different ranks would be counted towards eligibility.