Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(10) in The Chhattisgarh Motor Vehicles Rules, 1994

(10)The fee for issue of duplicate driving licence shall be as specified in Rule 24.