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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(ax) in The U.P. Participatory Irrigation Management Act, 2009

(ax)"Water Users' Association at Project Level" means a water users' association constituted at project level to be known as Pariyojna Samiti;