Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(vi) in The Bihar Home Guards Rules, 1953

(vi)An officer of the Home Guards Force shall take his kit with him when he is transferred from one district to another.