Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Gujarat - Subsection

Section 65(3) in Gujarat Elementary Education Rules, 2010

(3)Drawal of Elementary Education Fund:-Subject to the provisions of the Act and the rules thereunder, the Elementary Education Officer shall draw and disburse money out of the fund for the objects specified in sub rule (2).