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Meghalaya High Court

Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 20 May, 2019

Author: H.S. Thangkhiew

Bench: H.S. Thangkhiew

Serial No. 25
Regular List

                          HIGH COURT OF MEGHALAYA
                              AT SHILLONG

  CRP. No. 6 of 2018
                                                      Date of Order: 20.05.2019
  Tura Law College & Anr.            Vs.   Smti. Marbina R. Marak & Anr.
  Coram:
                 Hon'ble Mr. Justice H.S. Thangkhiew, Judge
  Appearance:
  For the Petitioner(s)/Appellant(s) :     Mr. A. Dhar, Adv. vice
                                           Mr. S. Thapa, Adv.
  For the Respondent(s)              :     Mr. R. Kar, Adv.

Mr. A. Dhar, learned counsel for the petitioner prays that he may be allowed 4(four) weeks' time, inasmuch as the conducting counsel, Mr. S. Thapa is out of station on medical emergency. Prayer is allowed.

List the matter after 4(four) weeks.

Judge Meghalaya 20.05.2019 "D. Nary, PS"