Meghalaya High Court
Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 20 May, 2019
Author: H.S. Thangkhiew
Bench: H.S. Thangkhiew
Serial No. 25
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP. No. 6 of 2018
Date of Order: 20.05.2019
Tura Law College & Anr. Vs. Smti. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H.S. Thangkhiew, Judge
Appearance:
For the Petitioner(s)/Appellant(s) : Mr. A. Dhar, Adv. vice
Mr. S. Thapa, Adv.
For the Respondent(s) : Mr. R. Kar, Adv.
Mr. A. Dhar, learned counsel for the petitioner prays that he may be allowed 4(four) weeks' time, inasmuch as the conducting counsel, Mr. S. Thapa is out of station on medical emergency. Prayer is allowed.
List the matter after 4(four) weeks.
Judge Meghalaya 20.05.2019 "D. Nary, PS"