Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 87 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

87. Correction of patent errors.

- Where a Bill is passed by the House the Speaker shall have power to correct patent errors and make such other changes in the Bill as are consequential upon the amendments accepted by the House.
(f)Adjournment of debate on and withdrawal and removal of Bills