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Supreme Court - Daily Orders

Commissioner Of Customs (Preventive) ... vs M/S Supari Trading Corporation on 24 March, 2021

Bench: A.M. Khanwilkar, Dinesh Maheshwari, Krishna Murari

     ITEM NO.3                    Court 4 (Video Conferencing)             SECTION XVII-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     CIVIL APPEAL Diary No(s). 5179/2021

     (Arising out of impugned final judgment and order dated 28-11-2017
     in AN No. 76158/2017 17-04-2019 in CUSTA No. 14/2018 passed by the
     High Court At Calcutta)

     COMMISSIONER OF CUSTOMS (PREVENTIVE) KOLKATA                         Petitioner(s)

                                                     VERSUS

     M/S SUPARI TRADING CORPORATION                                       Respondent(s)

     ( IA No.39130/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.39129/2021-STAY APPLICATION and IA
     No.39128/2021-CONDONATION OF DELAY IN FILING APPEAL )

     Date : 24-03-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI
                             HON'BLE MR. JUSTICE KRISHNA MURARI


     For Petitioner(s)
                                       Mr.   N. Venkataraman, Ld. ASG
                                       Mr.   H.R. Rao, Adv.
                                       Ms.   Meera Patel, Adv.
                                       Mr.   M.K. Maroria, AOR
                                       Mr.   Tejas Patel, Adv.
                                       Mr.   B.V. Balram Das, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the application for condonation of delay as well as on the Civil Appeal, returnable within four weeks.

Dasti, in addition, is permitted.

Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2021.03.24 16:21:47 IST Reason:
     (DEEPAK SINGH)                                                     (VIDYA NEGI)
     COURT MASTER (SH)                                                  COURT MASTER (NSH)