Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(1) in Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975 (1)A reference under sub-section (1) of Section 47-A of the Act from Registering Officer shall be accompanied by a statement in Form I.
