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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(8b) in The West Bengal Panchayat Act, 1973

(8b)"Executive Assistant" of a Gram Panchayat means an Executive Assistant appointed as such in a Gram Panchayat under subsection (2) of section 35;] [Inserted by W.B. Act No. 8 of 2010, dated 13.5.2010.]