Section 15(1) in The Western Orissa Development Council Act, 2000
(1)There shall be established by the Council a Fund to be called the Council Fund to which shall be credited -(a)all sums of money paid to it or any grants made by the Government for the purposes of this Act;(b)any grants that may be made by the Government of India or by any person or authority for the purpose of this Act; and(c)any other amount received by the Council from any other source.
