Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act] State of Rajasthan - Subsection Section 50(1)(c) in The Rajasthan Sales Tax Rules, 1995 (c)The dealer or the person incharge of the business place, building or other premises searched, shall be permitted to witness the search.