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Supreme Court - Daily Orders

Central Provident Fund Commissioner vs Ali Roshan on 16 March, 2026

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

       ITEM NO.26                             COURT NO.17                    SECTION XIV

                                    S U P R E M E C O U R T O F         I N D I A
                                            RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)                  No(s).      9159/2026

       [Arising out of impugned final judgment and order dated 15-12-2025
       in WPC No. 18968/2025 passed by the High Court of Delhi at New
       Delhi]

       CENTRAL PROVIDENT FUND COMMISSIONER                                   Petitioner(s)

                                                       VERSUS

       ALI ROSHAN & ANR.                                                     Respondent(s)

       FOR ADMISSION and I.R.
       IA No. 73189/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
       JUDGMENT

IA No. 73192/2026 - INTERVENTION/IMPLEADMENT Date : 16-03-2026 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA HON'BLE MR. JUSTICE N.V. ANJARIA For Petitioner(s) :Mr. Dushyant Parashar, AOR Mr. Manu Parashar, Adv.

Mr. Dinesh Pandey, Adv.

For Respondent(s) :Mr. Puneet Rathi, Adv.

Mr. Harnaman Singh, Adv.

Mr. Anubhav, AOR Mr. Vijay Pal, Adv.

Mr. Deepankar, Adv.

Mr. Sahil Goyal, Adv.

Mr. Manoj Kumar, Adv.

UPON hearing the counsel the Court made the following O R D E R

1. Application seeking impleadment/intervention stands allowed.

Signature Not Verified Digitally signed by RAJESH KUMAR

2. Having heard the learned counsel for the petitioner, CHAURASIA Date: 2026.03.16 16:40:51 IST we are not inclined to entertain this Special Leave Reason:

1
Petition. Accordingly, the Special Leave Petition is dismissed. However, the question of law, if any, is kept open.

3. Pending application(s), if any, shall stand disposed of.

(RAJESH KUMAR CHAURASIA) (CHETNA BALOONI) PS to Addl. Registrar COURT MASTER (NSH) 2