Section 4(3)(C) in Delhi Sales Tax Act, 1975

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NCT Delhi - Subsection

Section 4(3)(C) in Delhi Sales Tax Act, 1975

(C)of containers or other materials, used for the packing of goods, of the class or classes specified in the certificate of registration of such dealer, other than goods specified in the Third Schedule, intended for sale or resale;

(vi)such other sales as are exempt from payment of tax under section 66 or as may be prescribed:

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NCT Delhi - Subsection

Section 4(3)(C) in Delhi Sales Tax Act, 1975