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[Cites 0, Cited by 0] [Section 279(1)] [Section 279] [Entire Act]

State of Nagaland - Subsection

Section 279(1)(c) in Nagaland Municipal Act, 2001

(c)Provide covered vehicles or vessels for the removal of rubbish, offensive matter, filth, trade refuse, carcasses if dead animals, excrementitious matter, plastics and plastic material, bio-medical waste, and other polluted matters.