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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999

(2)This Licence shall come into force on the First day of February 1999 and shall cease to be valid and effective;
(a)on completion of twelve months from the said date of enforcement; or
(b)on the date notified by the Commission under Section 14 (4) (b) of the Act; whichever is earlier.