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[Cites 0, Cited by 0] [Section 49(5)] [Section 49] [Entire Act]

State of Bihar - Subsection

Section 49(5)(b) in Bihar Inland Vessels Rules, 2013

(b)However all vessels of class IV shall carry at least 2 life buoys of which one shall be of self lighting type if the vessels navigate at night. For small vessels the buoyant apparatus could not be accommodated 100% buoyancy by way of life jackets and life buoys.