Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] Union of India - Subsection Section 39(a) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010 (a)they shall be equipped as far as practicable with the systems and tanks as required by rules 12 and 14;
