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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(viii) in Tamil Nadu Elementary Education Act, 1920

(viii)Municipal Council and Municipality Tamil Nadu Act IV, 1919. - "municipal council" and "municipality" . mean respectively, a municipal council and a municipality governed by the Tamil Nadu District Municipalities Act, 1920, or Madras City Municipal Corporation Act, 1919;