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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)A five year perspective plan for the district and shelf of project-Gram Panchayat-wise, Block- wise incorporating the village development plan shall be prepared under the Scheme covering the estimate of labour demand and estimates of works to respond to the demand. The perspective plan shall map the existing infrastructure facilities and also list out the requirements of infrastructure in rural areas as against the labour demand. The perspective plan shall serve the framework of long term planning. But it shall be flexible enough to respond to the new areas of works indicated by the Central and State Government.