Section 3(c) in Allotment/Transfer of Built up Booths in any Sector on Lease/Hire Purchase basis in Chandigarh Rules, 1991
(c)[ "Competent Authority" means the Estate Officer or any other officer duly authorised by him in this behalf.] [Substituted vide Chandigarh Administration Gazette (Extraordinary) dated 23.4.1993.]
