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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(2)(x) in The Nirma University of Science and Technology Act, 2003

(x)to exercise such other powers and perform such other functions as may be conferred or imposed upon it by this Act or Regulations and all such other powers of achieving the objects of the University.