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Union of India - Section

Section 20 in The Water (Prevention And Control Of Pollution) Rules, 1975

20. Re-appropriations and emergent expenditure .-No expenditure which is not covered by a provision in the sanctioned budget estimates, or which is likely to be in excess over the amount provided under any head, shall be incurred by the Central Board without provision being made by re-appropriation from some other head under which savings are firmly established and available.