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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(6) in The Gujarat Rents, Hotel and Lodging House Rates Control Act, 1947

(6)An application under this section may be made jointly by all or any of the tenants interested in respect of the premises situated in the same building.] [These sub-sections were substituted for sub-section (3) by Gujarat 57 of 1963, section 11(2).]