Calcutta High Court
Rdg Interior Decoration Exterior ... vs The Cricket Association Of Bengal on 18 August, 2009
Author: Nadira Patherya
Bench: Patherya
GA No. 1759 of 2009
CS NO. 191 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PVT. LTD.
Versus
THE CRICKET ASSOCIATION OF BENGAL
For Plaintiff/Petitioner : MR. A.BANERJEE.
For Defendant/Respondent :
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 18th August, 2009.
The Court : Time to file affidavit in opposition is extended by three weeks from date. Affidavit in reply, if any, by two weeks thereafter. Matter to appear in the list one week after the Puja Vacation.
All parties concerned to act on a signed xerox copy of this order on the usual undertakings.
[PATHERYA, J.] pkd.
Asstt. Registrar [C.R.]