Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 6 in The Orissa Goshala Act, 1961 6. Register of Goshala. - The Registrar shall maintain a register (hereinafter called the register of Goshalas) in such form and containing such particulars as may be prescribed and copies thereof shall be forwarded to the Director and to the Federation.
