Section 51 in The Armed Forces Tribunal (Practice) Rules, 2009
51. Conveyance of the orders of the Chairperson.
The Registrar of the Principal Bench shall, on receipt of the copy of the order under rule 50, obtain the orders of the Chairperson and convey the same to the Registrar of the referring Bench. __________(1) Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.
