Supreme Court - Daily Orders
Gangai Vinayagar Temple & Anr. vs Meenakshi Ammal . on 24 July, 2014
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ITEM NO.101 COURT NO.4 SECTION XII
(Part Heard)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4227/2003
GANGAI VINAYAGAR TEMPLE & ORS. Appellant(s)
VERSUS
MEENAKSHI AMMAL & ORS. Respondent(s)
(with office report)
Date : 24/07/2014 This appeal was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Appellant(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Sanjay R. Hegde, Adv.
Mr. S. Nithin, Adv.
Mr. Kunal Chatterji, Adv.
For Respondent(s) Mr. K. Rama Moorthy, Sr. Adv.
Mr. Surendra Nath, Adv.
Mr. Govind Manoharan, Adv.
Mr. Senthil Jagadeesan, Adv.
Ms. Shruti Iyer, Adv.
Mr. V. Ramasubramanian, Adv.
UPON hearing counsel the Court made the following
O R D E R
Mr. K. Rama Moorthy, learned senior counsel, resumed his arguments at 10.50 AM and concluded at 12.25 PM. Thereafter, Mr. Jaideep Gupta, learned senior counsel, started his arguments and concluded at 02.20 PM. Signature Not Verified
Arguments concluded.
Digitally signed byJayant Kumar Arora Date: 2014.07.24 17:29:39 IST Judgment reserved.
Reason:(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar 2 List of Books :-
Books referred by Mr. Jaideep Gupta, Sr. Adv.
1. (2009) 9 SCC 757 (Page 765)
2. (1993) 2 Suppl. 146
3. (2009) 2 SCC 526
4. (2009) 9 SCC 757 (Page 767)
5. (2000) 3 SCC 350
6. 16 MLJ 63 - Vol. 29 (Madras series)
7. (1993) Suppl. 2 SCC 146
8. (1962) 3 SCR 759
9. AIR 1965 SC 948 Books referred by Mr. K. Rama Moorthy, Sr. Adv.
1. ILR (11) 301 (Pages 306 and 310)
2. Madras Law Journal (19) 63
3. AIR 1947 (34) SC 1 (Privy Council)
4. AIR 1952 SC 143
5. AIR 1965 SC 948
6. AIR 1966 SC 1332