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Rajasthan High Court - Jaipur

Mohammed Khalid S/O Mohd. Umar Behleem vs State Of Rajasthan on 22 April, 2020

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                             S.B. Criminal Miscellaneous (Petition) No.1764/2020

                                    Mohammed Khalid S/o Mohd. Umar Behleem
                                                                                                            ----Petitioner
                                                                             Versus
                                    State Of Rajasthan & Another
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Anoop Dhand For Respondent(s) : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 22/04/2020 For the present, defect(s), pointed out by the registry, is waived.

Issue notice on criminal misc. petition as well as stay application, returnable within four weeks.

In the meanwhile, no coercive steps shall be taken against the petitioner.

(SANJEEV PRAKASH SHARMA),J Karan Bhutani /Sunil Solanki/531 (Downloaded on 22/04/2020 at 08:48:35 PM) Powered by TCPDF (www.tcpdf.org)