Rajasthan High Court - Jaipur
Mohammed Khalid S/O Mohd. Umar Behleem vs State Of Rajasthan on 22 April, 2020
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No.1764/2020
Mohammed Khalid S/o Mohd. Umar Behleem
----Petitioner
Versus
State Of Rajasthan & Another
----Respondent
For Petitioner(s) : Mr. Anoop Dhand For Respondent(s) : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 22/04/2020 For the present, defect(s), pointed out by the registry, is waived.
Issue notice on criminal misc. petition as well as stay application, returnable within four weeks.
In the meanwhile, no coercive steps shall be taken against the petitioner.
(SANJEEV PRAKASH SHARMA),J Karan Bhutani /Sunil Solanki/531 (Downloaded on 22/04/2020 at 08:48:35 PM) Powered by TCPDF (www.tcpdf.org)