Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act] Union of India - Subsection Section 167(1)(a) in The Manipur Municipalities Act,1994. (a)to desist or refrain, as the case may be, from using, or allowing to be used, the building or place for such purpose, or