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[Cites 0, Cited by 0] [Section 595(3)] [Section 595] [Entire Act]

State of Jharkhand - Subsection

Section 595(3)(c) in Bihar Education Code, 1961

(c)where it is proposed to make a grant of Government land, the character of the land (Khasmahal, etc.). should be given. The nature and locality of the site should be explained, and the area and value should be stated;