Section 3(2)(a) in Bombay Electricity Duty Act, 1958

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(2)(a) in Bombay Electricity Duty Act, 1958

(a)any areas aforesaid or any part thereof (regard being had to the price of energy prevailing therein and to the state of industrial development thereof); or

Legal Document View

Unlock Advanced Research with PRISMAI

Bombay Presidency - Subsection

Section 3(2)(a) in Bombay Electricity Duty Act, 1958