Section 51A(a) in The U.P. Resin and other Forest Produce (Regulation of Trade) Act, 1976
(a)to provide for the establishment and regulation by licences, permits or otherwise (and the payment of fees therefor) of saw mills and units including factories engaged in the manufacture or preparation of-(i)kattha out Khair tree;(ii)resin, turpentine and other products out of resin;(iii)plywood and match out of timber;(iv)such other preparations based on forest produce as the State Government may, by notification in the official Gazette, from time to time, specify;