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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(1) in Civil Suit Rules (Assam)

(1)It is the duty of the Legal Remembrancer to superintend and advise on the conduct of all litigation, civil or criminal, in which Government or Government officers or the Court of Wards are concerned in accordance with the rules prescribed in this behalf.