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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(ac) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(ac)"Previous Dues", in relation to assessment and recovery of water charges, means the outstanding dues of members of Water Users' Association pertaining to the period prior to the date of handing over the management of irrigation systems;