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Bombay High Court

Darius Kaikhushroo Soonawalla vs Fredy Peshotan Khambata on 4 July, 2024

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                Board Sr.No.:-60

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

           TESTAMENTARY SUITS NO. 56 OF 2012
                         In
           TESTAMENTARY PETITION 57 OF 2010

 Darius Kaikhushroo Soonawalla           ....PETITIONER
            V/S
 Fredy Peshotan Khambata               ....RESPONDENT

WITH NOTICE OF MOTION (TESTAMENTARY) NO. 74 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 73 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 261 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Page 1/2 ::: Uploaded on - 04/07/2024 ::: Downloaded on - 06/07/2024 00:31:43 ::: Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata (caveator) ....RESPONDENT WITH NOTICE OF MOTION (TESTAMENTARY) NO. 262 OF 2016 In TESTAMENTARY SUITS 56 OF 2012 Darius Kaikhushroo Soonawalla ....PETITIONER V/S Fredy Peshotan Khambata ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 4th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 19/08/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 04/07/2024 ::: Downloaded on - 06/07/2024 00:31:43 :::