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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(2)(iii) in Haryana Municipal (Dangerous and Offensive Trades) Bye-laws, 1982

(iii)Smoking shall not be permitted within any such building nor shall any artificial light or fire in any form be introduced therein.