Allahabad High Court
Surender Kumar And Others vs State Of U.P. And Others on 9 August, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 18 Case :- WRIT - A No. - 46905 of 2010 Petitioner :- Surender Kumar And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Amit Krishan Respondent Counsel :- C. S. C.,Ramendra Pratap Singh Hon'ble V.K. Shukla J.
On the matter being taken up, learned counsel for the petitioners states that he does not want to press this petition. The writ petition is dismissed as not pressed. Order Date :- 9.8.2010 SR