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State of Jharkhand - Section

Section 657 in Bihar Education Code, 1961

657. Leave, other than sick leave.

- Absence with leave up to seven days at one time will entail no loss of scholarship. Longer absence with leave, other than sick leave, will entail loss of scholarship for the whole period of absence, provided that the Headmaster/Principal may grant leave without loss of scholarship up to thirty days to a scholar who suffers the loss of a parent or wife or child.(Government notification no. 3495-E., dated the 26th June, 1929.)Note. - The period of 30 days is a maximum. If the Principal/Headmaster is satisfied that a shorter period, or two periods not exceeding 30 days in all, will suffice, he should not grant more.