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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Maharashtra - Subsection

Section 55(2)(k) in The Maharashtra Agricultural Debtors Relief Act, 1947

(k)the manner of service of notice under section 45;
(ka)[ the form of and the particulars to be included in the Register of Debt Adjustment Awards and the Index kept under section 46A. [Clauses (ka) and (kb) were inserted by Bombay 70 of 1948, Section 23.]
(kb)the particulars to be included in the memorandum under section 46B;]