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Delhi High Court - Orders

M/S Jainsons Westend Pvt Ltd & Ors vs S Tarjit Singh & Ors on 15 December, 2022

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~50 to 54
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RSA 82/2022
                               M/S JAINSONS WESTEND PVT LTD & ORS. ..... Appellant
                                             Through: Mr. Arun Batta, Advocate
                                                     versus
                               S TARJIT SINGH & ORS.                     ..... Respondents
                                              Through:        Mr. Asutosh Lohia, Ms. Shraddha
                                                              Bhargava, Mr. Varun Raghavan,
                                                              Mr.Rohit Saraswat and Mr. Gaurav
                                                              Anand, Advocates
                          51
                          +    RSA 83/2022
                               M/S JAINSONS AND COLLECTIONS PVT
                               LTD & ORS.                          ..... Appellants
                                             Through: Mr. Arun Batta, Advocate

                                                     versus
                               S.TARJIT SINGH & ORS.                       ..... Respondents
                                              Through:        Mr. Asutosh Lohia, Ms. Shraddha
                                                              Bhargava, Mr. Varun Raghavan,
                                                              Mr.Rohit Saraswat and Mr. Gaurav
                                                              Anand, Advocates
                          52
                          +    RSA 84/2022
                               M/S JAINSONS FINANCE PVT LTD & ORS. ..... Appellant
                                              Through: Mr. Arun Batta, Advocate
                                                     versus
                               S TARJIT SINGH & ORS.                       ..... Respondents
                                              Through:        Mr. Asutosh Lohia, Ms. Shraddha
                                                              Bhargava, Mr. Varun Raghavan,
                                                              Mr.Rohit Saraswat and Mr. Gaurav
                               RSA 82/2022 & conn.                                 page 1 of 3



Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:19.12.2022
14:55:13
                                                               Anand, Advocates

                          53
                          +    RSA 85/2022
                               M/S SAVILLE ROW COLLECTIONS PVT LTD
                               & ORS.                                               ..... Appellants
                                                     Through:      Mr. Arun Batta, Advocate

                                                     versus

                               S TARJIT SINGH & ORS.                                ..... Respondents
                                                     Through:      Mr. Asutosh Lohia, Ms. Shraddha
                                                                   Bhargava, Mr. Varun Raghavan,
                                                                   Mr.Rohit Saraswat and Mr. Gaurav
                                                                   Anand, Advocates
                          54
                          +    RSA 86/2022
                               M/S POPULAR SALES PVT LTD & ORS.                     ..... Appellants
                                                     Through:      Mr. Arun Batta, Advocate

                                                     versus

                               S TARJIT SINGH & ORS.                                ..... Respondents
                                                     Through:      Mr. Asutosh Lohia, Ms. Shraddha
                                                                   Bhargava, Mr. Varun Raghavan,
                                                                   Mr.Rohit Saraswat and Mr. Gaurav
                                                                   Anand, Advocates

                               CORAM:
                               HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                     ORDER
                          %                          15.12.2022

                               RSA 82/2022 & conn.                                         page 2 of 3



Signature Not Verified
Digitally Signed
By:VINOD KUMAR
Signing Date:19.12.2022
14:55:13

[ The proceeding has been conducted through Hybrid mode ] CM No.54269/2022 (Exemption) in RSA No.82/2022 CM No.54264/2022 (Exemption) in RSA No.83/2022 CM No.54212/2022 (Exemption) in RSA No.84/2022 CM No.54267/2022 (Exemption) in RSA No.85/2022 CM No.54210/2022 (Exemption) in RSA No.86/2022

1. Allowed subject to all just exceptions. CM No.54268/2022 (cross objections) in RSA No.82/2022 CM No.54263/2022 (cross objections) in RSA No.83/2022 CM No.54211/2022 (cross objections) in RSA No.84/2022 CM No.54266/2022 (cross objections) in RSA No.85/2022 CM No.54209/2022 (cross objections) in RSA No.86/2022

2. These are cross objections in the nature of cross appeal filed on behalf of the Respondents.

3. Issue notice.

4. Notice is accepted by learned counsel appearing on behalf of the Appellant.

5. Reply be filed within three weeks from today. Rejoinder thereto, if any, be filed within two weeks thereafter.

6. List on 25.01.2023, date already fixed.

7. Registry is directed to renumber the aforesaid cross objections which are numbered as Civil Miscellaneous Applications in the correct nomenclature.

TUSHAR RAO GEDELA, J DECEMBER 15, 2022/yg RSA 82/2022 & conn. Page 3 of 3 Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:19.12.2022 14:55:13