Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Naval Kishore . on 16 October, 2015
Bench: Vikramajit Sen, Shiva Kirti Singh
ITEM NO.18 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 28837/2015
(Arising out of impugned final judgment and order dated 26/03/2015
in CWP No. 2600/2012 passed by the High Court of Himachal Pradesh
at Shimla)
STATE OF HIMACHAL PRADESH & OTHERS Petitioner(s)
VERSUS
NAVAL KISHORE AND ORS. Respondent(s)
(with interim relief and office report)
Date : 16/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Suryanarayana Singh, Sr.Addl.AG
Ms. Pragati Neekhra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice. To be heard along with SLP(C) Nos.21475-21487 of 2010.
(USHA BHARDWAJ) (SUMAN JAIN)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Usha Rani Bhardwaj
Date: 2015.10.16
16:06:33 IST
Reason: